THE PROHIBITION OF UNLAWFUL CONVERSION OF RELIGIOUSACT: BETWEEN CONSTITUTIONAL MORALITY AND LEGISLATIVE OVERREACH

THE PROHIBITION OF UNLAWFUL CONVERSION OF RELIGIOUS ACT: BETWEEN CONSTITUTIONAL MORALITY AND LEGISLATIVE OVERREACH

Authored By: P. Nimisha Kl University ABSTRACT: This article critically examines the *Prohibition of Unlawful Conversion of Religion Act, 2023*, […]

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