The Ghost in the Machine: Navigating the Crisis of "Causative Authorship" under Section 2(d) of the Copyright Act 1957

The Ghost in the Machine: Navigating the Crisis of “Causative Authorship” under Section 2(d) of the Copyright Act 1957

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Authored By: Susrita Pal University of Mumbai,Thane Sub-Campus For nearly seventy years, India’s Copyright Act of 1957 has stood as […]

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