THE GHOST IN THE CODE: BRIDGING THE LIABILITY GAP FOR AUTONOMOUS AI SYSTEMS UNDER THE INDIAN TORT REGIME AND INTERNATIONAL BEST PRACTICES

THE GHOST IN THE CODE: BRIDGING THE LIABILITY GAP FOR AUTONOMOUSAI SYSTEMS UNDER THE INDIAN TORT REGIME AND INTERNATIONAL BESTPRACTICES

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Authored By: Taha Yasin Mohammad Ragaey Mohammad Helmy Afify STEM High School for Boys ABSTRACT The rapid integration of autonomous […]

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