The G20 and South African Project: Assessing the Impact of the Group of 20 (G20) Summit Additions on Transformative Constitutionalism and South Africa’s overall Economic growth.

The G20 and South African Project: Assessing the Impact of the Group of 20 (G20) Summit Additions on Transformative Constitutionalism and South Africa’s over all Economic growth.

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Authored By: Alusani Audrey Mbedzi Stadio Abstract  This article identifies the potential impact imposed on South Africas transformative constitutionalist objective […]

The G20 and South African Project: Assessing the Impact of the Group of 20 (G20) Summit Additions on Transformative Constitutionalism and South Africa’s over all Economic growth. Read More »