The Evolving Doctrine of State Official Immunity: A Critical Analysis of Ratione Personae and Ratione Materiae

The Evolving Doctrine of State Official Immunity: A Critical Analysis of Ratione Personae and Ratione Materiae

Authored By: Mercy Angeline Nandi The University of Nairobi Introduction The principle of state immunity has long served as a […]

The Evolving Doctrine of State Official Immunity: A Critical Analysis of Ratione Personae and Ratione Materiae Read More »