The evolution of Family Law in South Africa: A Look at the Same sex and Opposite sex Relationships in the lenses of Right to Equality.

The evolution of Family Law in South Africa: A Look at the Same sex and Opposite sex Relationships in the lenses of Right to Equality.

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Authored By: Thabo Liboke University of Johannesburg Abstract. The right to Equality in the law system has borne a significant […]

The evolution of Family Law in South Africa: A Look at the Same sex and Opposite sex Relationships in the lenses of Right to Equality. Read More »