THE ENDURING RELEVANCE OF ARBITRATION IN DISPUTE RESOLUTION: A CRITICAL EXAMINATION OF IT'S PLACE WITHIN ALTERNATIVE DISPUTE RESOLUTION

THE ENDURING RELEVANCE OF ARBITRATION IN DISPUTE RESOLUTION: A CRITICAL EXAMINATION OF IT’S PLACE WITHIN ALTERNATIVE DISPUTE RESOLUTION

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Authored By: Nwachukwu Favour Chiamaka Enugu State University of Science and Technology, Nigeria. Abstract The arbitral process has remained quite […]

THE ENDURING RELEVANCE OF ARBITRATION IN DISPUTE RESOLUTION: A CRITICAL EXAMINATION OF IT’S PLACE WITHIN ALTERNATIVE DISPUTE RESOLUTION Read More ยป