The Effect of Section 6(1) of the Human Rights Act 1998 on Public Authorities in the UK: A Critical Analysis

The Effect of Section 6(1) of the Human Rights Act 1998 on Public Authorities in the UK: A Critical Analysis

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Authored By: Mitali Jethani Middlesex University Dubai Abstract Section 6(1) of the Human Rights Act 1998 (HRA) places a duty […]

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