THE ALMAJIRI SYSTEM IN NIGERIA: A LEGAL AND HUMAN RIGHT SPERSPECTIVE ON CHILD PROTECTION
Authored By: Ekanem Godswill Essien Arthur Jarvis University 1.0 Introduction The Almajiri system, a longstanding tradition in Northern Nigeria, embodies […]
THE ALMAJIRI SYSTEM IN NIGERIA: A LEGAL AND HUMAN RIGHT SPERSPECTIVE ON CHILD PROTECTION Read More »
