S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

TEO CHEE CHEONG v CHIAM SIEW MOI [2024] MLJU 2936

/ Case Summaries

Authored By: Samantha Koh Zi En Case Name:TEO CHEE CHEONG v CHIAM SIEW MOI [2024] MLJU 2936  Court: Malaysia High […]

TEO CHEE CHEONG v CHIAM SIEW MOI [2024] MLJU 2936 Read More »