S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Takata South Africa (Pty) Ltd v Competition Commission of South Africa and Others(252/CAC/Feb24) [2025] ZACAC 1.

Authored By: Azukiwe Notshulwana University of Fort Hare Case Title and Citation  Takata South Africa (Pty) Ltd v Competition Commission […]

Takata South Africa (Pty) Ltd v Competition Commission of South Africa and Others(252/CAC/Feb24) [2025] ZACAC 1. Read More »