Indian Express Newspaper (Bombay) Pvt.Ltd. and Others Vs Union of India (UOI) and Others

SYNERGY INDUSTRIAL CREDIT LIMITED VERSUS LANDMARK CONCEPTS COMPANY LTD & 2 OTHERS [2025] KEHC 16204 (KLR)

Authored By: EUVIE MORAA OCHUKU Court: High Court at Nairobi (Milimani)   Judgment date: 6th November 2025  Synergy Industrial Credit Limited……Appellants  […]

SYNERGY INDUSTRIAL CREDIT LIMITED VERSUS LANDMARK CONCEPTS COMPANY LTD & 2 OTHERS [2025] KEHC 16204 (KLR) Read More »