Surveillance Technology and Market Regulation: Are Regulators Equipped for the Algorithmic Age? — A Legal Examination of Regulatory Gaps in India

Surveillance Technology and Market Regulation: Are Regulators Equipped for the Algorithmic Age? — A Legal Examination of Regulatory Gaps in India

Authored By: Pa Hema INTRODUCTION The modern financial market is fundamentally shaped by data algorithms and real time analysis. High-frequency […]

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