Surrogacy and Parental Rights: A Critical Review of the Surrogacy (Regulation) Act 2021

Surrogacy and Parental Rights: A Critical Review of the Surrogacy (Regulation) Act, 2021

Authored By: Shekinah Pavadai Monash University Introduction On 25 January 2022, India’s Parliament enacted the Surrogacy (Regulation) Act, 2021, a […]

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