STRENGTHING THE COMESA YELLOW CARD SCHEM: ADDRESSING LEGAL AND PRACTICAL COMPLEXITIES IN IMPLMENTATION

STRENGTHING THE COMESA YELLOW CARD SCHEM: ADDRESSING LEGAL AND PRACTICAL COMPLEXITIES IN IMPLMENTATION

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Authored By: Yonas Wondaferew Menilshewa ABSTRACT   This study investigates the jurisdictional challenges associated with the implementation of the COMESA […]

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