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STITCHING THE LAW: A COMPARATIVE STUDY OF INTELLECTUAL PROPERTY PROTECTION FOR FASHION DESIGNS ACROSS INDIA AND THE UNITED STATES

Authored By: Adheena Printo C Bharata Mata School Of Legal Studies ABSTRACT The fashion industry is a rapid evolving sector […]

STITCHING THE LAW: A COMPARATIVE STUDY OF INTELLECTUAL PROPERTY PROTECTION FOR FASHION DESIGNS ACROSS INDIA AND THE UNITED STATES Read More »