S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

The State Prosecutor v. Anna & Josef Michel, Ernst Alt & Arnold Renz.

Authored by : Rajdeep Dutta L.J.D. Law College Citation:  Landgericht Aschaffenburg, Judgement of 21 April 1978. File No. Kls 4 […]

The State Prosecutor v. Anna & Josef Michel, Ernst Alt & Arnold Renz. Read More »