S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

T.M.A. Pai Foundation v. State of Karnataka (2002)

/ Case Summaries

Authored by: Aditya Shankar Rawani Radha Govind University This landmark case deals with the scope of the right to education

T.M.A. Pai Foundation v. State of Karnataka (2002) Read More »