S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

 IMRAN PRATAPGADHI V. STATE OF GUJARAT (2025 )

/ Case Summaries

Authored by :Tomoghna Das Biswas Sister Nivedita University CITATION: AIR 2025 INSC 410  IMRAN PRATAPGADHI v STATE OF GUJARAT  JUDGEMENT: […]

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