Case Summaries

State of Florida v. Aileen Carol Wuornos, (1992) No. 91-363-CF (Fla. 7th Cir. Ct. 1992)  (U.S.) 

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Authored By: Iness Farrah Faculty of Juridical, Political and Social Sciences of Tunis Case Name: State of Florida v. Aileen […]

State of Florida v. Aileen Carol Wuornos, (1992) No. 91-363-CF (Fla. 7th Cir. Ct. 1992)  (U.S.)  Read More »