S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

SINNAIYAH & SONS SDN. BHD. V DAMAI SETIA SDN. BHD. [2015] 5 MLJ

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Authored By: Prisheela Thavanthran National University of Malaysia (UKM) CASE NAME: SINNAIYAH & SONS SDN. BHD. V DAMAI SETIA SDN. […]

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