S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Shreya Singhal vs. Union of India, (2015) 5 S.C.C.1 (India)

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Authored By: Adrita Chowdhury George School of Law, Calcutta University Abstract  The case study talks about of Shreya Singhal v. […]

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