Sudhir kumar v State of Haryana and Ors

S v Makwanyane and Another (CCT3/94) ZACC 3; 1995 (3) SA 391 (CC); 1995 (6) BCLR 665(CC).

Authored By: Tshepo Joseph Seokgo University of South Africa 1. Case Citation and Basic Information S v Makwanyane and Another […]

S v Makwanyane and Another (CCT3/94) ZACC 3; 1995 (3) SA 391 (CC); 1995 (6) BCLR 665(CC). Read More »