S v Makwanyane and Another 1995 (3) SA 391 (CC)
Authored By: Basetsana Moatshe University of South Africa Case Name: S v Makwanyane and Another 1995 (3) SA 391 (CC) […]
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S v Makwanyane and Another 1995 (3) SA 391 (CC)
Authored By: Itumeleng Maria Phancy Dibetso University of South Africa CASE NAME S v Makwanyane and Another 1995 (3) SA
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S v Makwanyane and Another 1995 (3) SA 391 (CC)
Authored By: Kgotlello University of the Western Cape Introduction One of the biggest shifts in South African law came through
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S v Makwanyane and Another 1995 (3) SA 391 (CC)
Authored By: Olwethu Princess Nxumalo University of Fort Hare Case Title and Citation ➢ Full name: State v Makwanyane and
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S v Makwanyane and Another 1995 (3) SA 391 (CC)
Authored By: Noxolo Hazel Mzileni University of Johannesburg Case Title and Citation S v Makwanyane and Another 1995 (3) SA
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