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ROLE OF DIGITAL PERSONAL DATA PROTECTION ACT INPROTECTING CUSTOMERS PERSONAL DATA WHILE PURCHASING FASHION DESIGNED PRODUCTS ON E-COMMERCE: A CRITICAL STUDY

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Authored By: Mariya Esba A Government Law College, Ramanathapuram Affiliated to the Tamilnadu Dr. Ambedkar Law University, Chennai Abstract: The […]

ROLE OF DIGITAL PERSONAL DATA PROTECTION ACT INPROTECTING CUSTOMERS PERSONAL DATA WHILE PURCHASING FASHION DESIGNED PRODUCTS ON E-COMMERCE: A CRITICAL STUDY Read More »