Rethinking Justice for Survivors

Rethinking Justice for Survivors: A Critical Analysis of Gender-Based Violence Laws in Africa

/ Legal Articles

Authored By: Sina Yigzaw Demssie Addis Ababa University Introduction Gender-based violence (GBV) remains the most frequent form of human rights […]

Rethinking Justice for Survivors: A Critical Analysis of Gender-Based Violence Laws in Africa Read More ยป