Restorative Justice in India: An Alternative to Retributive Criminal Jurisprudence

Restorative Justice in India: An Alternative to Retributive Criminal Jurisprudence

Authored By: Shashi Ranjan University of Allahabad Abstract : The Indian criminal justice system mainly focuses on punishment as the […]

Restorative Justice in India: An Alternative to Retributive Criminal Jurisprudence Read More »