Anwar Hossain Chowdhury v. Bangladesh (8th Amendment Case)

Resnick v Government of the Republic of South Africa and Another (A536/2011) [2012] ZAWCHC395; 2014 (2) SA 337 (WCC) (12 October 2012)

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Authored By: Bokang Mofokeng Case title & Citation:  Resnick v Government of the Republic of South Africa and Another (A536/2011) […]

Resnick v Government of the Republic of South Africa and Another (A536/2011) [2012] ZAWCHC395; 2014 (2) SA 337 (WCC) (12 October 2012) Read More »