Smart Contracts and Blockchain Technology: Bridging Gaps in South African Contract Law, Regulation, and the Path to Legal Compliance

Smart Contracts and Blockchain Technology: Bridging Gaps in South  African Contract Law, Regulation, and the Path to Legal Compliance

Authored By: Thabiso Mtolo University of Zululand Abstract: “This article explores the relationship between blockchain technology, smart contracts, and South […]

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