REGULATION OF ARTIFICIAL INTELLIGENCE IN INDIA: BALANCINGINNOVATION PRIVACY AND ACCOUNTABILITY

REGULATION OF ARTIFICIAL INTELLIGENCE IN INDIA: BALANCING INNOVATION PRIVACY AND ACCOUNTABILITY

Authored By: MONALISHA PATRA National Law University Odisha INTRODUCTION AI has entered our homes and our government, cannibalising money, jobs […]

REGULATION OF ARTIFICIAL INTELLIGENCE IN INDIA: BALANCING INNOVATION PRIVACY AND ACCOUNTABILITY Read More »