Regulating the Machine: The Need for Ethical Frameworks Governing AI Use in Legal Proceedings
Authored By: Mandisa Mthembu University of KwaZulu Natal Abstract This article examines how Artificial Intelligence (AI) has made significant inroads […]
Regulating the Machine: The Need for Ethical Frameworks Governing AI Use in Legal Proceedings
Authored By: Mandisa Mthembu University of KwaZulu Natal Abstract This article examines how Artificial Intelligence (AI) has made significant inroads