Regulating Artificial Intelligence in India: (Bridging the Gap Between Innovation and Accountability)

Regulating Artificial Intelligence in India: Bridging the Gap Between Innovation and Accountability

Authored By: Muskan Raghav Sunderdeep College of Law Introduction The rapid integration of Artificial Intelligence (AI) into everyday governance, commerce, […]

Regulating Artificial Intelligence in India: Bridging the Gap Between Innovation and Accountability Read More »