Authored By: Edwongu Lekos Odidi Uganda Christian University, Mukono ABSTRACT Environmental and Social Impact Assessments have been implemented in Uganda […]
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Authored By: Nsindiso Makhaye Stadio Higher Education Introduction In South Africa, recent data indicates that the South African Police Services
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Authored By: George N Taylor Apeejay Stya University Palwal Road Sohna Haryana State India ABSTRACT The rapid growth of digital
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Authored By: Meet Agarwal Bennett University INTRODUCTION The rise of globalisation in the global economy has enabled multinational corporations to
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Authored By: Mike Kahindi Gathuri Kenyatta University Introduction The promulgation of the constitution of Kenya 2010 was widely regarded as
Authored By: Upasana Das National Law University Meghalaya Introduction: The Competition Commission of India, in the case concerning Intel’s India-specific
Authored By: Shekinah Pavadai Monash University Introduction In 2020 during Covid 19 , a mud wall collapsed at a primary
Authored By: SANJANA GHOSH SAGE UNIVERSITY BHOPAL Abstract The question of whether marital rape should be criminalized remains one of
Authored By: Jake Nolan TU Dublin Abstract The 2023 Supreme Court ruling of Revenue Commissioners v Karshan (Midlands) Ltd t/a
Authored By: Yuvraj Singh Usha Martin University I. Introduction In 2012, the Controller General of Patents in India granted a
