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Authored By: Vuyokazi Jako Cape Peninsula University of Technology Arranged marriages, a practice with deep cultural and historical roots in
Authored By: SIFISO MDATYULWA UNIVERSITY OF FORT HARE Abstract This article focuses on the transformation of socio-economic rights in South
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Authored By: Mihlali Nguzo Cape Peninsula University of Technology Everyday children face unseen battles. Children are experiencing lot of challenges
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Authored By: Bhavika Bhalgat MMM’s Shankarrao Chavan Law College Pune Abstract Dig ital e vid enc e is a d
Authored By: Hitaishi Subhash Sawant KES. Shri. Jayantilal H. Patel Law College Custodial death means death that has occurred while
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Authored By: Ambali Dorcas Toluwanimi McPherson University 1.0.ABSTRACT A significant component of Nigeria’s legal system and cultural legacy is customary
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Authored By: Shalom Manamela Noida International University Abstract International law, which was once portrayed as a universal framework of justice,
Authored By: Neha University Institute of Legal Studies, Panjab University, Chandigarh. ABSTRACT The global fashion industry has long drawn inspiration
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Authored By: Ngo-Herbert Ruby Rivers State University Abstract Over the past century, there has been remarkable advancements in technology- including
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Authored By: Vangavolu.Sai Sruthi KLUniversity,Vaddeswaram ABSTRACT The Promotion and Regulation of Online Gaming Act, 2025 represents a transformative step in
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