Protecting Women’s Rights in Customary Marriages: Evaluating Equality Under the Customary Marriages Act 120 of 1998

Protecting Women’s Rights in Customary Marriages: Evaluating Equality  Under the Customary Marriages Act 120 of 1998

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Authored By: Ayanda Nelisiwe Thebehali University of South Africa Abstract The Recognition of Customary Marriages Act 120 of 1998 (RCMA) […]

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