![S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)](https://recordoflaw.in/wp-content/uploads/2026/01/Yellow-Modern-Podcast-Youtube-Thumbnail-1-1-1-scaled.png)
PROSECUTOR V. THOMAS LUBANGA DYILO (INTERNATIONAL CRIMINAL COURT, 2012)
Authored By:Shalom Manamela Noida International University INTRODUCTION Prosecutor v. Thomas Lubanga Dyilo is the first judgment to be delivered by […]
PROSECUTOR V. THOMAS LUBANGA DYILO (INTERNATIONAL CRIMINAL COURT, 2012) Read More »