DEEPFAKE TECHNOLOGY AND THE NIGERIAN CYBERCRIMES (PROHIBITION, PREVENTION, ETC) ACT: APPLICABILITY, SHORTCOMINGS AND RECOMMENDATIONS.

DEEPFAKE TECHNOLOGY AND THE NIGERIAN CYBERCRIMES (PROHIBITION,  PREVENTION, ETC) ACT: APPLICABILITY, SHORTCOMINGS AND  RECOMMENDATIONS.

Authored By: Tobechukwu Uzo-Nwokorie Babcock University Abstract This article explores the deepfake technology; its emergence, legitimate and illegitimate uses,  and […]

DEEPFAKE TECHNOLOGY AND THE NIGERIAN CYBERCRIMES (PROHIBITION,  PREVENTION, ETC) ACT: APPLICABILITY, SHORTCOMINGS AND  RECOMMENDATIONS. Read More »