Prenuptial Contracts Under Customary Law: The Constitutional Court’s Ruling in VVC v JRM and Others (CCT202/24) [2026] ZACC 2

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Authored By: Azwinndini Abigail Kutama University of Fort Hare ABTRACT This article provides a comprehensive analysis of the South African […]

Prenuptial Contracts Under Customary Law: The Constitutional Court’s Ruling in VVC v JRM and Others (CCT202/24) [2026] ZACC 2 Read More »