POLICE CUSTODIAL BRUTALITY IN INDIA: CHALLENGES TO RULE OF LAW AND THE NEED FOR STRUCTURAL REFORMS

POLICE CUSTODIAL BRUTALITY IN INDIA: CHALLENGES TO RULE OF LAW AND THE NEED FOR STRUCTURAL REFORMS

Authored By: V.ISWARIYALAKSHMI Government Law College Ramanathapuram ( Tamilnadu Dr. Ambedkar Law University) ABSTRACT In June 2025, a temple security […]

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