S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Bibi Fatima (Applicant) v. State (Human Rights Case No. 1356-P), PLD 2011 SC 17

Authored By: Hamna Javed Case Title & Citation  Bibi Fatima (Applicant) v. State (Human Rights Case No. 1356-P), PLD 2011 […]

Bibi Fatima (Applicant) v. State (Human Rights Case No. 1356-P), PLD 2011 SC 17 Read More »