S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

People’s Union for Civil Liberties (PUCL) v. State of Maharashtra 2014 (10) SCC 635 : 2014 AIR SCW 5940

Authored By: MOHD ARFATH Pendekanti Law College Court & Bench   The case was heard and decided by the Supreme Court […]

People’s Union for Civil Liberties (PUCL) v. State of Maharashtra 2014 (10) SCC 635 : 2014 AIR SCW 5940 Read More »