record of law

Okoro Mariagbe v The State (SC.481/75) [1977] NGSC 8;(1977) All NLR 31.

Authored By: Niimatullah Abdulmumin Baze University, Abuja Facts At around six o’clock in the evening, Kihodu Ajebor, who had not […]

Okoro Mariagbe v The State (SC.481/75) [1977] NGSC 8;(1977) All NLR 31. Read More »