Anwar Hossain Chowdhury v. Bangladesh (8th Amendment Case)

NYASULU V KONKOLA COPPER MINES AND OTHERS (HP 1286 OF 2007) [2021] ZMHC 114 (9 TH NOVEMBER 2011)

Authored By: Natasha Chitundu The University of Zambia Court: High Court of Zambia Judge: Musonda, J Date: 10th November, 2011 […]

NYASULU V KONKOLA COPPER MINES AND OTHERS (HP 1286 OF 2007) [2021] ZMHC 114 (9 TH NOVEMBER 2011) Read More »