NEEDLES AND STITCHES: THE ROLE OF INTELLECTUAL PROPERTY LAW IN THE FASHION INDUSTRY.

NEEDLES AND STITCHES: THE ROLE OF INTELLECTUAL PROPERTY LAW IN  THE FASHION INDUSTRY. 

Authored By: Ogunji Sylvia Babcock University Abstract  The fashion industry has become a significant contributor to global economic growth thus  […]

NEEDLES AND STITCHES: THE ROLE OF INTELLECTUAL PROPERTY LAW IN  THE FASHION INDUSTRY.  Read More »