Sexual harassment in public spaces remains a pressing concern in Jammu and Kashmir, necessitating both legal reforms and grassroots initiatives to ensure women's safety.

Sexual harassment in public spaces remains a pressing concern in Jammu and Kashmir, necessitating both legal reforms and grassroots initiatives to ensure women’s safety.

/ Legal Articles

Authored By: Roohina Wani Kashmir law college Legal Framework: The POSH Act, 2013 The Sexual Harassment of Women at Workplace […]

Sexual harassment in public spaces remains a pressing concern in Jammu and Kashmir, necessitating both legal reforms and grassroots initiatives to ensure women’s safety. Read More ยป