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DATA AS THE NEW SILK: GDPR, NDPR, AND THE LEGAL RISKS OF BIOMETRIC SIZING TECH IN LUXURY E-COMMERCE

Authored By: Ngozi Augustina Okeibuno Igbinedion University, Okada, Edo State, Nigeria ABSTRACT This paper examines the legal risks of biometric […]

DATA AS THE NEW SILK: GDPR, NDPR, AND THE LEGAL RISKS OF BIOMETRIC SIZING TECH IN LUXURY E-COMMERCE Read More »