NAVIGATING DIGITAL SOVEREIGNTY: EVALUATING THE EFFICACY OF THE DATA PROTECTION AND PRIVACY ACT IN UGANDA’S EVOLVING DIGITAL LANDSCAPE

NAVIGATING DIGITAL SOVEREIGNTY: EVALUATING THE EFFICACY OF THE DATA PROTECTION AND PRIVACY ACT IN UGANDA’S EVOLVING DIGITAL LANDSCAPE

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Authored By: Daisy Wagaba Uganda Christian University Abstract As Uganda embraces digital transformation, the collection and processing of personal data […]

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