S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

National Director of Public Prosecution v Botha N.O and Another [2020] ZACC 6

Authored By: Lebo Naffisa Sekgobela Universi of South Africa Case title and citation.  National Director of Public Prosecution v Botha […]

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