Sudhir kumar v State of Haryana and Ors

Naomi Njeri Kigotho & Eunice Wairimu Kigotho v The National Land Commission & Kenya National Highways Authority ELC Petition E001 of 2023 Environmental and Land Court Decided on November 12 2025.

/ Case Summaries

Authored By: Clara Jane Mwende Gitonga Strathmore University Introduction  The case of Naomi Njeri Kigotho & Eunice Wairimu Kigotho v […]

Naomi Njeri Kigotho & Eunice Wairimu Kigotho v The National Land Commission & Kenya National Highways Authority ELC Petition E001 of 2023 Environmental and Land Court Decided on November 12 2025. Read More »