Case Summaries

Muruatetu & another v Republic; Katiba Institute & 5 others (Amicus Curiae) [2017] KESC 2 (KLR)

/ Case Summaries

Authored By: Tracy Moraa Barongo Kabarak University Case Name:            Muruatetu & another v Republic; Katiba […]

Muruatetu & another v Republic; Katiba Institute & 5 others (Amicus Curiae) [2017] KESC 2 (KLR) Read More »